Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] Bengal Presidency - Subsection Section 46(g) in Police Regulations, Bengal , 1943 (g)When at his headquarters he should examine the case diaries and the final report forms but shall be careful not to delay the submission of the latter to the Magistrate.
