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[Cites 0, Cited by 0] [Section 96] [Entire Act]

State of Manipur - Subsection

Section 96(1) in The Manipur Panchayati Raj Act, 1994

(1)The Government shall constitute in every district a District Planning Committee to consolidate the plans prepared by the Zilla Parishad, Gram Panchayats, Nagar Panchayat, Municipal Council and Municipal Corporation in the district and to prepare a draft development plan for the district as a whole.