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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Jharkhand - Subsection

Section 5(xii) in The Jharkhand Agricultural Produce Markets Rules, 2000

(xii)The Election Officer after satisfying himself regarding the validity of any claim or objection shall allow it or reject it without further enquiry after the expiry of one week from the date fixed in sub-rule (xi) for receipt of report of Halka Karmachari.