Madras High Court
B.Reni Prabha vs S.Rabin on 22 April, 2019
Author: J.Nisha Banu
Bench: J.Nisha Banu
1
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED : 22.04.2019
CORAM
THE HONOURABLE MRS.JUSTICE J.NISHA BANU
TR.C.M.P(MD)No.80 of 2019
and
C.M.P(MD)Nos.1873 and 1874 of 2019
B.Reni Prabha .. Petitioner/
Respondent
Vs.
S.Rabin .. Respondent/
Petitioner
PRAYER: Petition filed under Section 24 of Civil Procedure Code,
1908, praying to withdraw I.D.O.P.No.83 of 2018 on the file of the
Principal District Court, Pudukottai, Pudukottai District and transfer
the same to the file of the Family Court, Tiruchirappalli,
Tiruchirappalli District.
For petitioner : Mr.A.Thiruvadikumar
For respondent : No appearance
ORDER
The learned counsel appearing for the petitioner seeks permission of this Court to withdraw this petition and he has also made an endorsement to that effect.
http://www.judis.nic.in 2 J.NISHA BANU, J.
smn
2.Recording the abovesaid submission and the endorsement so made, this petition is dismissed as withdrawn. No costs.
Consequently, connected Miscellaneous Petitions are dismissed.
22.04.2019
Index : Yes/No
Internet : Yes/No
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To
1.The Principal District Judge, Pudukottai, Pudukottai District.
2.The Judge, Family Court, Tiruchirappalli, Tiruchirappalli District.
ORDER MADE IN TR.C.M.P(MD)No.80 of 2019 and C.M.P(MD)Nos.1873 and 1874 of 2019 http://www.judis.nic.in