Madras High Court
Pastor A.Kovilpitchai Mani vs The District Collector on 5 November, 2020
Author: S. Vaidyanathan
Bench: S. Vaidyanathan
W.P.(MD)No.4200 of 2017
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED: 05.11.2020
CORAM:
THE HONOURABLE MR.JUSTICE S. VAIDYANATHAN
W.P.(MD)No.4200 of 2017
and
W.M.P.(MD)Nos.3351 & 3352 of 2017
Pastor A.Kovilpitchai Mani,
S/o.Alagar, Trustee,
The Indian Gypsy Works Fellowship Trust,
Chinnamoopanpatti,
Vadamalaikurichi Post,
Virudhunagar District. ... Petitioner
-vs-
1.The District Collector,
Virudhunagar District,
Virudhunagar.
2. The Superintendent of Police,
Virudhunagar,
Virudhunagar District.
3.The Revenue Divisional Officer,
Arupukottai,
Virudhunagar District.
4.The Executive Officer,
Sivagnanapuram Panchayat,
Virudhunagar Panchayat Union,
Virudhunagar District. ... Respondents
PRAYER: Writ Petition filed under Article 226 of the Constitution of India
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W.P.(MD)No.4200 of 2017
praying for issuance of a Writ of Certiorarified Mandamus, calling for the
records relating to the impugned order Na.Ka.C1/27023/2015 dated
17.02.2016 issued by the 1st respondent and quash the same and
consequently direct the first respondent to grant plan approval and building
permission for the church building of the petitioner in S.No.122/10 F
measuring an extent of 106 square feet in Chinnamoopanpatti,
Vadamalaikurichi Post, Virudhunagar District.
For Petitioner : Mr.K.Samidurai
For Respondents : Mr.K.P.Krishnadoss
Special Government Pleader
*****
ORDER
The learned counsel appearing for the petitioner seeks permission of this Court to withdraw this Writ Petition and he has also circulated a letter dated 17.08.2020 to the Registry to that effect.
2.Permission is granted. The Writ Petition is dismissed as withdrawn. No Costs. Consequently, connected miscellaneous petitions are closed.
05.11.2020 Index : Yes / No Internet : Yes / No SRM 2/4 http://www.judis.nic.in W.P.(MD)No.4200 of 2017 To
1.The District Collector, Virudhunagar District, Virudhunagar.
2. The Superintendent of Police, Virudhunagar, Virudhunagar District.
3.The Revenue Divisional Officer, Arupukottai, Virudhunagar District.
4.The Executive Officer, Sivagnanapuram Panchayat, Virudhunagar Panchayat Union, Virudhunagar District.
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