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[Cites 0, Cited by 0] [Section 93(2)] [Section 93] [Entire Act]

State of Andhra Pradesh - Subsection

Section 93(2)(b) in Andhra Pradesh Municipalities (Conduct of Election of Members) Rules, 2005

(b)part II of Form XXIII completed in other respects and signed by the counting supervisor and also by the candidates or their election agents or their counting agents present; and