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[Cites 0, Cited by 0] [Section 108] [Entire Act]

State of Bihar - Subsection

Section 108(1) in The Bihar State Housing Board Act, 1982

(1)As soon as may be after the first day of April in every year and not later than such date as may be fixed by the Government the Board shall submit to the Government a detailed report of the administration during the preceding year in such form as the Government may direct.