Bombay High Court
Sikkim Ferro Alloys Ltd vs Reserve Bank Of India on 12 December, 2023
Author: N. R. Borkar
Bench: Prakash D. Naik, N. R. Borkar
47-os-wpl-10522-23.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO. 10522 OF 2023
M/s. Sikkim Ferro Alloys Ltd. & Ors. ...Petitioners
Versus
Reserve Bank of India & Ors. ...Respondents
Mr. Devashish Godbole for the Petitioners.
Mr. Shekhar V. Mane i/b Mr. Shreeram Shirsat for Respondent-
UOI.
Mr. Sagar Chaturvedi for Respondent No.2.
Mr. Y.Y. Dabake, APP for the Respondent/State.
CORAM : PRAKASH D. NAIK &
N. R. BORKAR, JJ.
DATE : 12.12.2023. PC:- . At the request of learned counsel for respondent-UOI,
stand over to 19.12.2023.
(N.R. BORKAR, J.) (PRAKASH D. NAIK, J.) Dinesh S. Sherla 1/1 ::: Uploaded on - 13/12/2023 ::: Downloaded on - 14/12/2023 06:16:30 :::