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Supreme Court - Daily Orders

The M.P. Public Service Commission vs Deepak Singhal on 20 February, 2024

Author: Abhay S. Oka

Bench: Abhay S. Oka

                                                 1



     ITEM NO.29                         COURT NO.7                 SECTION IV-C

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)              No(s).   19670/2017

     (Arising out of impugned final judgment and order dated 01-05-2017
     in WA No. 211/2017 passed by the High Court Of M.p At Indore)

     THE M.P. PUBLIC SERVICE COMMISSION                             Petitioner(s)

                                                VERSUS

     DEEPAK SINGHAL & ANR.                                          Respondent(s)

     WITH
     SLP(C) No. 19688-19689/2017 (IV-C)
     )
       SLP(C) No. 31244-31245/2017 (IV-C)
     ( FOR INTERVENTION APPLICATION ON IA 127822/2018
     IA No. 127822/2018 - INTERVENTION APPLICATION)

     Date : 20-02-2024 These petitions were called on for hearing today.

     CORAM :             HON'BLE MR. JUSTICE ABHAY S. OKA
                         HON'BLE MR. JUSTICE UJJAL BHUYAN

     For Petitioner(s)            Mr. N. S. Nadkarni, Sr. Adv.
                                  Mr. N.S. Nadkarni, Sr. Adv.
                                  Dr. Harsh Pathak, Adv.
                                  Ms. Shaveta Mahajan, AOR
                                  Mr. Mohit Choubey, Adv.
                                  Mr. S.s. Rebello, Adv.

                                  Mr. Gaurav, AOR
                                  Mr. Adarsh Tripathi, Adv.
                                  Mr. Vikram Singh Baid, Adv.
                                  Mr. Ajitesh Garga, Adv.

     For Respondent(s)            Mr. Shuchi Singh, AOR
                                  Ms. Shuchi Singh, Adv.
                                  Mr. Krishna Kant Dubey, Adv.
                                  Mr. Vivek Kumar Pandey, Adv.
Signature Not Verified
                                  Mr. Piyush Shrivastav, Adv.
Digitally signed by
Anita Malhotra
Date: 2024.02.21

                                  Mr. Sanjay Kumar Dubey, AOR
12:09:55 IST
Reason:


                                  Mr. Rakesh Kumar Tewari, Adv.
                                  Mr. Ujjwal Kumar Dubey, Adv.
                                  Mr. Jainendra Kumar, Adv.
                                  2

                    Mr. Aman Kumar, Adv.
                    Mr. Pratyush Prakash, Adv.
                    Mr. Piyush Shrivastav, Adv.

                    Mr. Harmeet Singh Ruprah, D.A.G.
                    Ms. Mrinal Gopal Elker, AOR
                    Mr. Saurabh Singh, Adv.
                    Mr. Ashish Rawat, Adv.

                    Mr. N. S. Nadkarni, Sr. Adv.
                    Dr. Harsh Pathak, Adv.
                    Ms. Shaveta Mahajan, AOR
                    Mr. Mohit Choubey, Adv.
                    Mr. S.S. Rebello, Adv.

                    Mr. Adarsh Tripathi, Adv.
                    Mr. Ajitesh Garg, Adv.
                    Mr. Vikram Singh Baid, Adv.
                    Ms. Alka Sinha, Adv.
                    Mr. Anuvrat Sharma, AOR

          UPON hearing the counsel the Court made the following
                             O R D E R

Not taken up.

List on 02.04.2024.

(POOJA SHARMA) (AVGV RAMU) COURT MASTER (SH) COURT MASTER (NSH)