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State of West Bengal - Section

Section 110 in The West Bengal Motor Vehicles Rules, 1989

110. Inspection of Brakes of transport vehicles.

- Any officer of the Transport Department not below the rank of a Motor Vehicle inspector may. at any time, when a transport vehicle is in public place, call upon the driver of such vehicle to stop the vehicle and to keep it at rest for such time as may be necessary, to enable the officer to inspect the brakes of the vehicle so as to satisfy himself that the provisions of sub-rule (3) of rule 257 of these rules are complied with.