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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(2)(ii) in The U.P. Area Development (Regulation of Water Supply) (Osrabandi) Rules, 1979

(ii)Thok No. II shall be that which has a field nearest to the head of the main gul and on its right side .