Patna High Court - Orders
Basmati Devi & Ors. vs Sumitra Devi And Ors. on 6 January, 2016
Author: V. Nath
Bench: V. Nath
Patna High Court SA No.249 of 1991 (28) dt.06-01-2016
IN THE HIGH COURT OF JUDICATURE AT PATNA
Second Appeal No.249 of 1991
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Basmati Devi & Ors.
.... .... Appellant/s
Versus
Sumitra Devi And Ors.
.... .... Respondent/s
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Appearance :
For the Appellant/s : Mr. Ratan Kumar Kumar
Mr. Shivaji Singh
For the Respondent/s : Mr. M/S Krishna Bihari
Mr. Vinay Kumar Sinha
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CORAM: HONOURABLE MR. JUSTICE V. NATH
ORAL ORDER
28 06-01-2016Learned Counsel for the appellants has submitted that the brief has been dislocated in his office and has prayed for adjournment.
As prayed for, put up this matter after two weeks by way of last indulgence to the appellants.
Nobody has appeared on behalf of the respondents.
(V. Nath, J.) Snkumar/-
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