Section 2(24)(ix) in The Income Tax Act, 1961

[Cites 0, Cited by 85] [Section 2(24)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(24)(ix) in The Income Tax Act, 1961

(ix)any winnings from lotteries, crossword puzzles, races including horse races, card games and other games of any sort or from gambling or betting of any form or nature whatsoever.

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Union of India - Subsection

Section 2(24)(ix) in The Income Tax Act, 1961