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Chattisgarh High Court

M/S Parle Agro Private Limited vs State Of Chhattisgarh on 15 November, 2022

              HIGH COURT OF CHHATTISGARH, BILASPUR

                                    Order Sheet
                                 WPT No. 20 of 2021
             M/s Parle Agro Private Limited Versus State Of Chhattisgarh

15.11.2022

Mr. H.C. Dharmadhikari with Mr. Ashish Surana and Ms. Lalita S. Phadke, Advocates for the petitioner.

Mr. Rahul Jha, GA for the State. Let this matter be taken up for further hearing on 15.12.2022. Interim relief earlier granted to continue till the next date of hearing.

Sd/-

(P. Sam Koshy) JUDGE Rohit