Calcutta High Court (Appellete Side)
(Md. Safiuddin & Ors vs The State Of West Bengal & Ors.) on 24 March, 2016
Author: Dipankar Datta
Bench: Dipankar Datta
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24.03.2016
rrc
W. P. 2156 (W) of 2016
(Md. Safiuddin & Ors. Vs. The State of West Bengal & Ors.)
Mr. Prosenjit Mukherjee
......For the petitioners
Since the learned advocates for the State and the private
respondents are not present, hearing of this writ petition
stands adjourned till Thursday next (31st March, 2016). Put up the writ petition once again on that date under the same heading.
Interim order passed earlier directing the Officer-in- Charge, Margram Police Station to ensure that the water-body is not filled up any further shall continue until further orders.
( Dipankar Datta, J. )