Punjab-Haryana High Court
State Of Haryana Etc vs Parmod Kumar Etc on 20 September, 2016
Author: Arun Palli
Bench: Arun Palli
749/B
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
RFA-2522-2006
Date of decision:20.09.2016
State of Haryana
....Appellant
Versus
Parmod Kumar and Others
...Respondents
CORAM: HON'BLE MR. JUSTICE ARUN PALLI
Present: Ms. Safia Gupta, AAG, Haryana.
***
ARUN PALLI J. (Oral)
For order, see the judgment of even date passed in RFA No.1939 of 1999 titled State of Haryana vs. Lekh Ram and Others.
(ARUN PALLI) JUDGE September 20, 2016 Sunil Devi Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 26-09-2016 05:40:13 :::