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Punjab-Haryana High Court

State Of Haryana Etc vs Parmod Kumar Etc on 20 September, 2016

Author: Arun Palli

Bench: Arun Palli

749/B

        IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                       CHANDIGARH

                                                               RFA-2522-2006
                                                   Date of decision:20.09.2016

State of Haryana
                                                                   ....Appellant
                                    Versus
Parmod Kumar and Others
                                                                 ...Respondents
CORAM: HON'BLE MR. JUSTICE ARUN PALLI

Present:     Ms. Safia Gupta, AAG, Haryana.
                  ***

ARUN PALLI J. (Oral)

For order, see the judgment of even date passed in RFA No.1939 of 1999 titled State of Haryana vs. Lekh Ram and Others.

(ARUN PALLI) JUDGE September 20, 2016 Sunil Devi Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 26-09-2016 05:40:13 :::