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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Tamilnadu - Subsection

Section 23(2)(b) in Tamil Nadu Sugarcane (Regulation of Purchase Price) Act, 2018

(b)the correct weighment of sugarcane, the provision of facilities for weighment and for checking weighments and timings of weighments;