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[Cites 0, Cited by 1] [Section 24] [Entire Act]

State of Punjab - Subsection

Section 24(3) in The Punjab Town Improvement Act, 1922

(3)"A development scheme" or "an expansion scheme" may provide for the lay- out of the locality to be developed, the purposes for which particular portions of such locality are to be utilised, the prescribed street alignment and the building line on each side of the streets proposed in such locality, the drainage of insanitary localities and such other details as may appear desirable.