Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Rajasthan - Subsection Section 6(iii) in The Rajasthan Agricultural Produce Markets Rules, 1963 (iii)rqykbZdkjksa] ekidksa] losZ{kdksa] HkkaMkxkjikyksa vkSj vU; O;fDr;ksa ds fuokZpu {ks=ksa ds fy, & fdlh e.Mh lfefr }kjk e.Mh {ks= esa fu;e 72 ds v/khu] fuokZpu o"kZ dh igyh tuojh dks ;k mlds iwoZ vuqKIr rqykbZdkj] ekid] losZ{kd] HkkaMkxkjiky vkSj vU; O;fDr bl fuokZpu {ks= esa er nsus ds fy, vfgZr gksaxsA
