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[Cites 0, Cited by 0] [Section 7(6)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(6)(d) in Rajasthan Women Empowerment (State and Subordinate) Service Rules, 2017

(d)"Permanently incapacitated" means a person who is covered under the definition of the term "person with disabilities" as provided in the persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act. 1995 (Act No. 1 of 1996).