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[Cites 0, Cited by 0] [Section 126] [Entire Act]

State of Uttar Pradesh - Subsection

Section 126(c) in U.P. Revenue Code (Amendment) Act, 2016

(c)in Hindi version, in sub-section (3), for the words ^^ds fo:) the words esa fu:) and for the words ^^ck/; ugh djsxk the words ck/; djsxk shall be substituted;