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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(2)(a) in The Special Rules for the Mulit-storeyed and Public Buildings, 1974

(a)Every building meant for human occupation shall be provided with exits sufficient to permit safe escape of occupants in case of fire or other emergency.