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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(2)(i) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(i)A certificate in Form-Ill or Form-IV as the case may be by the registered architect/ technical personnel/ group who shall be undertaking the supervision.