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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Goa - Subsection

Section 30(4) in The Goa, Daman and Diu Town and Country Planning Act, 1974

(4)[ After the coming into operation of Outline Development Plan and defining the Zone thereof, the conversion shall be in conformity with the contents of an Outline Development Plan and in accordance with such procedure as may be prescribed;] [Inserted by the Amendment Act 19 of 1995.]