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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(3) in The Rajasthan Colonisation (General Colony) Conditions, 1955

(3)Restriction on cultivation when tenancy is for limited period. - If the tenancy is for a period terminating with the end of the Kharif season, not to sow any Rabi crop during the concluding season of the tenancy and if the tenancy is for a period ending with Rabi season, not to sow any Kharif crop during the concluding season of the tenancy.