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[Cites 0, Cited by 0] [Section 65(2)] [Section 65] [Entire Act]

State of West Bengal - Subsection

Section 65(2)(l) in New Town, Kolkata Development Authority Act, 2007

(l)special requirements of occupancies for residential building, educational building, institutional building, assembly building, business building, mercantile building, industrial building, storage building and hazardous building (including those for assembly, movement, parking, loading, unloading, public conveniences, water-supply and vendors plazas);