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[Cites 0, Cited by 0] [Section 29B(2)] [Section 29B] [Entire Act]

State of Tamilnadu - Subsection

Section 29B(2)(b) in Tamil Nadu Urban Land Tax Act, 1966

(b)the "period of one month referred to in section 7" shall be computed from the date on which such exemption is cancelled or modified, or ceases to apply.]