Delhi High Court - Orders
Ruchika Tanwar vs The Registrar, Guru Gobind Singh ... on 30 March, 2022
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~96 (en bloc)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7692/2017
RUCHIKA TANWAR
..... Petitioner
Through:
versus
THE REGISTRAR, GURU GOBIND SINGH INDRAPRASTHA
UNIVERSITY & ANR
..... Respondent
Through: Ms. Anita Sahani, Adv. for R-1
Mr. Anuj Aggarwal, ASC with
Ms. Ayushi Bansal, Ms. Sanyam Suri
and Ms. Aishwarya Sharma, Advs.
for R-2
Mr. Balendu Shekhar, Mr. Vijayant
Sharma, Mr. Divya Prakash and
Mr. Raj Kumar, Advs. for R-3 & R-4
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 30.03.2022 Re-notify on December 01, 2022.
V. KAMESWAR RAO, J MARCH 30, 2022/aky Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:02.04.2022 17:55:26