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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(6) in The U.P. Electricity (Regulation of Distribution and Consumption) Order, 1977

(6)Power cuts under sub-clauses (3), (4) and (5) shall not be applicable in Hill region comprising Almora, Pithoragarh, Tehri-Garwal, Uttar Kashi, Chamoli, Naini Tal and Dehra Dun districts.] [Substituted by (Sixth Amendment) Order, 1984, dated 24.10.1984.]