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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Telangana - Subsection

Section 51(1) in Water (Prevention and Control of Pollution) Act, 1974

(1)The Central Government may, by notification in the Official Gazette, -
(a)establish a Central Water Laboratory; or
(b)specify any laboratory or institute as a Central Water Laboratory, to carry out the functions entrusted to the Central Water Laboratory under this Act.