Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 199] [Entire Act] State of Bihar - Subsection Section 199(1) in The Bihar Motor Vehicles Rules, 1992 (1)No person shall mount or attempt to mount on, or the down from any motor vehicle when the motor vehicle is in motion.
