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[Cites 0, Cited by 0] [Section 5A(1)] [Section 5A] [Entire Act]

State of Maharashtra - Subsection

Section 5A(1)(c) in The Maharashtra Agricultural Produce Marketing (Regulation) Act, 1963

(c)Set up or support otherwise the marketing by setting up distribution channels as branches at various places in the State whether within or outside the area aforesaid;