Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27J] [Entire Act] Union of India - Subsection Section 27J(1) in Conduct of Elections Rules, 1961 (1)The officers mentioned in sub-rule (2) shall be the authorised officers for the purpose of-(a)sub-rule (2) of rule 27-G;(b)issuing certificate in Part II of Form 12-C.
