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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 22(2)(b) in Arunachal Pradesh Forest (Removal of Timber) Regulation Act, 1983

(b)the form and manner in which application for licence under Section 4 may be made and the fees payable therefor ;