Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 122(1)] [Section 122] [Entire Act]

State of Odisha - Subsection

Section 122(1)(c) in The Orissa Grama Panchayats Act, 1964

(c)exercise such other powers, discharge such other duties and perform such other functions as may be prescribed.