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Himachal Pradesh High Court

Shashi Kumar vs . State Bank Of India on 2 August, 2023

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Shashi Kumar Vs. State Bank of India .

CWP No. 557/2023

02.08.2023 Present: Mr. Atul Verma, Advocate, for the petitioner.

Mr. Arvind Sharma, Advocate, for the respondents.

Mr. Arvind Sharma, learned counsel, has put in appearance on behalf of the respondents and seeks two weeks time to file reply.

As prayed for, list on 25.08.2023.

Jyotsna Rewal Dua nd 2 August, 2023 Judge (rohit) ::: Downloaded on - 02/08/2023 20:45:20 :::CIS