Himachal Pradesh High Court
Shashi Kumar vs . State Bank Of India on 2 August, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Shashi Kumar Vs. State Bank of India .
CWP No. 557/202302.08.2023 Present: Mr. Atul Verma, Advocate, for the petitioner.
Mr. Arvind Sharma, Advocate, for the respondents.
Mr. Arvind Sharma, learned counsel, has put in appearance on behalf of the respondents and seeks two weeks time to file reply.
As prayed for, list on 25.08.2023.
Jyotsna Rewal Dua nd 2 August, 2023 Judge (rohit) ::: Downloaded on - 02/08/2023 20:45:20 :::CIS