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State of Maharashtra - Section

Section 1 in Selected Statutes (Statutes framed under the Bombay University Act, 1914)

1.

For the purpose of section 2(9) of the Act, the term "Department" means a unit which is responsible for organising, teaching or research in a subject or group of related subjects in an affiliated, autonomous, conducted or constituent college and in an Institution or Recognised Institution, or autonomous Recognised Institution.