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[Cites 0, Cited by 0] [Section 253] [Entire Act]

State of Rajasthan - Subsection

Section 253(b) in Rajasthan Land Revenue (Land Records) Rules, 1957

(b)It is also desirable to keep the rain-gauge locked and have it painted periodically to prevent its surface from corroding. The Mathematical Instruments Office can supply rain-gauges with locking arrangements.