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[Cites 0, Cited by 8] [Section 35(1)] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(1)(c) in Consumer Protection Act, 2019

(c)one or more consumers, where there are numerous consumers having the same interest, with the permission of the District Commission, on behalf of, or for the benefit of, all consumers so interested; or