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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(b) in Tamil Nadu Fire Service Rules, 1990

(b)The recruitment and appointment of various ranks in the Tamil Nadu Fire Service shall be governed by the Special Rules for the Tamil Nadu Fire Service and the Tamil Nadu Fire Subordinate Service. The procedure for recruitment, appointment, transfers, postings, accommodation, uniform, transportation shall also be governed by the same rules and relevant orders in the Tamil Nadu Fire Service Manual.