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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(a) in The Industrial Reconstruction Bank Of India Act, 1984

(a)he has been removed or dismissed from service of-- , or
(i)Government, or
(ii)Reserve Bank, State Bank or any other bank, or
(iii)any public financial institution or State financial corporation, or
(iv)any other corporation owned or controlled by Government, on a charge of corruption or bribery; or