Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Maharashtra - Section Section 27 in Civil Courts law 27. to 100. Repealed Acts X of 1861; XVII of 1862; XVI of 1869; VI of 1874; and 2nd and 3rd clauses of section 69 (locally), Bombay 5 of 1879. Appendices A to S[Repealed Act X of 1861]
