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State of Telangana - Section

Section 4 in Cyberabad (Metropolitan Area) Police Act, 2004

4. Organisation of Police.

- [(1) With effect from the date of establishment of the Cyberabad Metropolitan Police Commissionerate/s, the Police Force functioning in the said Metropolitan Area shall be deemed to be the Police Force of such Metropolitan areas, respectively.] [Substituted by Act No.14 of 2016.]
(2)Notwithstanding anything contained in sub-section (1), it shall be competent far the Government to appoint any Police Force as may be prescribed in this behalf from time to time.