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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(m) in The Energy Conservation Act, 2001

(m)"energy manager" means any individual possessing the qualifications prescribed under clause (m) of section 14;
(ma)[ "energy savings certificate" means any energy savings certificate issued to the designated consumers under sub-section (1) of section 14A; [ Inserted by Energy Conservation (Amendment) Act, 2010 (NO. 28 OF 2010)]
(maa)"equipment or appliance" means any equipment or appliance which consumes, generates, transmits or supplies energy and includes any device that consumes any form of energy and produces a desired work;]