Rajasthan High Court - Jaipur
Pramod Kothawala vs Union Of India And Ors on 26 August, 2009
Author: R.C.Gandhi
Bench: R.C.Gandhi
D.B. Civil Writ Petition No. 10417/2009 26.08.2009 Hon'ble Mr.R.C.Gandhi,J. Hon'ble Mr. K.S. Chaudhari,J. Mr. Sameer Jain, for the petitioner.
We have doubt that this petition should not have been listed before the Division Bench. Anyhow, we issue dasti notice to the respondents. List on Monday, i.e. 31.08.2009, if the respondents are served.
If the respondents want to examine the petitioner, they may do it in accordance with law.
(K.S. Chaudhari),J. (R.C.Gandhi),J. Manoj. Item No.76