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Rajasthan High Court - Jaipur

Pramod Kothawala vs Union Of India And Ors on 26 August, 2009

Author: R.C.Gandhi

Bench: R.C.Gandhi

    

 
 
 

 D.B. Civil Writ Petition No. 10417/2009

26.08.2009
Hon'ble Mr.R.C.Gandhi,J.
Hon'ble Mr. K.S. Chaudhari,J.


Mr. Sameer Jain, for the petitioner.  

We have doubt that this petition should not have been listed before the Division Bench. Anyhow, we issue dasti notice to the respondents. List on Monday, i.e. 31.08.2009, if the respondents are served.

If the respondents want to examine the petitioner, they may do it in accordance with law.

(K.S. Chaudhari),J.                              (R.C.Gandhi),J.
Manoj. 
Item No.76