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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Kerala - Subsection

Section 6(xv) in The SreeNarayanaGuru Open University Act, 2021

(xv)to determine whether the certificate, diploma, degree, post graduate degree or other academic distinction awarded by other Universities, academic institutions or higher educational institutions within and outside the country is sufficient to the course of study conducted by this University;