Andhra Pradesh High Court - Amravati
G.Neelakanteswar vs Shri Chiranjeevi Chowdary on 25 January, 2024
(SHOW CAUSE NOTICE BEFORE ADMISSION} ' IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATH : THURSDAY, THE TWENTY FIFTH DAY OF JANUARY, TWO THOUSAND AND TWENTY FOUR 'PRESENT: THE HONOURASLE SMT JUSTICE SUMATHI JAGADAM CONTEMPT CASE (AT) NG: 427 OF 2023 Rebveen: ia. Newlakanteswar, S/o Late G Yerrappa, aged 48 years, working as NMR Worker Ofo Project Director, C(AVMA/DORDA, Anantapur, Anantapur District, Ap ticant AND Shr Riranjeey| Ghowdary, IAS , Princinal Secretary, Horlicuiture Department, Go ernment of Andhra Pradesh, ye Fo or TTPO Buliding, Old Market Yard Ghittugunta, Guntur, Guntur District-S22 og. (Other respondents in QA is not necessary in the orasent Contempt Application} Respondent WHEREAS the Pellionar has presented under Sections 10 to 12 of the ~antempt of Courts Act 1574 above case ihrcugh nis counsel M/s P Raghavendra Reddy. praying fhat this Hor: ble} High Cour may be pleased fo punish the respondents herein for wil full disaheriience for the ord es in OANe TO8O of SOT? dated 24.08, S017; WHEREAS the said case coming on for orders 3 88 fo admiss! or on this day and whereas the High Court, upon perusing the affidavit filed therein and upon hearing the arguments of Mis P Raghavendra Reddy, Advocate for the Petitioner, directe issuance of Notice t2 the rasmandents, io show cause as to why in ihe cirouristances stated in the afidavil fled in support thereof, the said case should not be admitted, You viz Sho Chiranieevi Chawdary, [AS., Principal Secretary, Horticulture Depariment, Government of Andhra Pradesh, 1© Floor TTPO Bulking, Gld Market Yard, Chittugunta, Guntur, Guntur Districi 622 007. be ari hereby are directed to show cause, ad to why this contemet case shautt not be admitted, either appearing in person or through Advorate duly instructed on 22.02.2024, lo which date the case siands posted for hearing, falling wherein the said case wil be heard and determined ex- arte, Sc. K TATA RAO DEPUTY REGISTRAR HTRUE COPY x . SECTION OFFICER Tne Oistict Judge, Guntur Guritur Cisiriel, (8y RPAD- in dupficate along with a copy of petition and affidevil io serve on respondent and fo return te this Court on 22.02 2024) Shi Chiranieavi Chawdary, (AS , Princinal Sec: ricuiure Qepartnent, Gaverrnent of Andhra Pradesh, 1S Floar idingy, i Market Yard, Ghitugunia, Guntur, Guntur CistrietS22 O07. thy RRAD- siong with a copy of setivion and affidayih One spare copy. say, stl Porte : pot IE fy 6 wy "86 Bing ge . Siar wy % fren, fe (fs 4 Gigs 4 £5 von LES 4 oe the iy DE Gere OOF on ¢ LE % we &, Goboh ae th 43 hyo! A nope Sotirre. is hei! 45 4 GPa: Chit it, ily, GFE; % va ae Chae pre "tg, F "hing : egstoeg ft vt oa "cepa LIS?' THE MATTER ON T2082 2084 oof 2024 .
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HIGH COURT NOTHAE BEFORE ADMISSION CEA AT Ne. 12? of 8023 J8,d DATED NOTE g 3