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[Cites 0, Cited by 0] [Section 195] [Entire Act]

NCT Delhi - Subsection

Section 195(d) in The Delhi Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2002

(d)every opening or shaft in the floor is provided with suitable means to protect the fall of a person or material by providing suitable fencing or railing of height not less than 900 mm.