Rajasthan High Court - Jaipur
Surendra Yadav vs Raj High Court on 17 August, 2010
Author: Prem Shanker Asopa
Bench: Prem Shanker Asopa
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR O R D E R D.B. Civil Writ Petition No. 8034/2010 Surendra Yadav Versus The Rajasthan High Court. DATE OF ORDER: 17.08.2010 HON'BLE MR. JUSTICE NARENDRA KUMAR JAIN HON'BLE MR. JUSTICE PREM SHANKER ASOPA Mr. Basant Singh Chhaba, for the petitioner. Mr. A.K. Sharma, for the respondent.
Learned counsel for the Respondent-High Court has produced the result of the petitioner in sealed cover. Since name of the petitioner does not find place in the list of eligible candidates for interview, therefore, this writ petition has become infructuous and the same is, accordingly, dismissed.
(PREM SHANKER ASOPA),J. (NARENDRA KUMAR JAIN),J.
Manoj Item No.14.