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Rajasthan High Court - Jaipur

Surendra Yadav vs Raj High Court on 17 August, 2010

Author: Prem Shanker Asopa

Bench: Prem Shanker Asopa

    

 
 
 

 IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
O R D E R

D.B. Civil Writ Petition No. 8034/2010
Surendra Yadav
Versus
The Rajasthan High Court.

DATE OF ORDER:                     17.08.2010


HON'BLE MR. JUSTICE NARENDRA KUMAR JAIN
HON'BLE MR. JUSTICE PREM SHANKER ASOPA  


Mr. Basant Singh Chhaba, for the petitioner. 
Mr. A.K. Sharma, for the respondent.
		

Learned counsel for the Respondent-High Court has produced the result of the petitioner in sealed cover. Since name of the petitioner does not find place in the list of eligible candidates for interview, therefore, this writ petition has become infructuous and the same is, accordingly, dismissed.

(PREM SHANKER ASOPA),J. (NARENDRA KUMAR JAIN),J.

Manoj Item No.14.