Section 78(3) in The Orissa Co-operative Societies Act, 1962
(3)[ [Co-operative Agricultural and Rural Development Bank] [Inserted by Orissa Act No. 28 of 1991, Section 42 dated 31.12.1991, w.e.f. 1.5.1993.] may also advance loans other than short term loans, for such other occupations or purposes and subject to such terms and conditions, as the State Government may, by notification from time to time specify.] [Inserted by Orissa Act No. 28 of 1991, Section 41 dated 31.12.1991, w.e.f. 1.5.1993.]
